Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 10 in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011 10. KRA to abide by code of conduct. - The KRA holding a certificate of registration shall at all times abide by the Code of Conduct as specified in Schedule III of these regulations.
