Section 49(1)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

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State of Rajasthan - Subsection

Section 49(1)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(b)to be examined by the University and if on the results of such examination he qualifies, be entitled to be conferred a corresponding degree or diploma or certificate of the University; and

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State of Rajasthan - Subsection

Section 49(1)(b) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000