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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(b) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973

(b)lands held by religious, charitable or educational institutions, including a Wakf, of a public nature [existing on the date of the commencement of this Act] [Added by Act No. 9 of 1974, Section 3, w.e.f. 19-3-1974.];