Madhya Pradesh High Court
Raja Gupta vs The State Of Madhya Pradesh on 15 December, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 6390 of 2022 (RAJA GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 15-12-2022 List the case along with M.Cr.C. No. 8697 of 2022.
(SUNITA YADAV) JUDGE (LJ*) Signature Not Verified Signed by: LOKENDRA JAIN Signing time: 15-12-2022 03:12:52 PM