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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in First Statutes of the Rai University

(3)The Chief Finance Officer shall draw such salary, allowances and be entitled for such perquisites which shall not be less than the emoluments of the Deputy Registrar or equivalent person as prescribed by the University Grant Commission from time to time.