Section 48(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974
(1)Every licensee, other than a taxidermist, shall, at the time of sale, issue a bill or cash memo to the purchaser and such bill or cash memo shall contain the following particulars :-(a)Name of the licensee.(b)Name, address and place of business of the licensee.(c)Licence number.(d)Description of article sold.(e)Sale price therefor.(f)Date of sale.(g)Signature of the licensee.
