Delhi High Court - Orders
Dedicated Freight Corridor ... vs Sojitz-Larsen And Toubro Ltd ... on 12 August, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
s
+ O.M.P. (COMM) 465/2020 & I.A. 7873/2020
DEDICATED FREIGHT CORRIDOR CORPORATION
OF INDIA LIMITED (INDIA) .....Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mrs. Asha Gopalan
Nair, Mr. Sandeep Narain, Ms.
Nivedita Nair & Ms. Mishika
Bajpai, Advocates. [M:-
9810348981, 9650687111]
versus
SOJITZ-LARSEN AND
TOUBRO LTD (JAPAN/INDIA) .....Respondent
Through: Ms. Sandeep Sethi, Senior
Advocate with Mr. Rishi
Agrawala, Ms. Shruti Arora & Ms.
Tarini Khurana, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.08.2024
1. Learned counsel for both sides state that the matter has been substantially heard by the Bench of Hon'ble Mr. Justice Anup Jairam Bhambhani.
2. The orders dated 03.04.2024 and 20.05.2024 also so indicate.
3. Subject to orders of Hon'ble the Judge-in-Charge (Original Side), list before the Bench of Hon'ble Mr. Justice Anup Jairam Bhambhani on 23.08.2024.
PRATEEK JALAN, J AUGUST 12, 2024/'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2024 at 04:09:56