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Delhi High Court - Orders

Dedicated Freight Corridor ... vs Sojitz-Larsen And Toubro Ltd ... on 12 August, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~8
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          s

                                          +           O.M.P. (COMM) 465/2020 & I.A. 7873/2020
                                                      DEDICATED FREIGHT CORRIDOR CORPORATION
                                                      OF INDIA LIMITED (INDIA)                       .....Petitioner
                                                                     Through: Mr. Parag P. Tripathi, Senior
                                                                               Advocate with Mrs. Asha Gopalan
                                                                               Nair, Mr. Sandeep Narain, Ms.
                                                                               Nivedita Nair & Ms. Mishika
                                                                               Bajpai,     Advocates.           [M:-
                                                                               9810348981, 9650687111]
                                                                     versus
                                                      SOJITZ-LARSEN AND
                                                      TOUBRO LTD (JAPAN/INDIA)                    .....Respondent
                                                                     Through: Ms. Sandeep Sethi, Senior
                                                                               Advocate     with     Mr.       Rishi
                                                                               Agrawala, Ms. Shruti Arora & Ms.
                                                                               Tarini Khurana, Advocates.

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                            ORDER

% 12.08.2024

1. Learned counsel for both sides state that the matter has been substantially heard by the Bench of Hon'ble Mr. Justice Anup Jairam Bhambhani.

2. The orders dated 03.04.2024 and 20.05.2024 also so indicate.

3. Subject to orders of Hon'ble the Judge-in-Charge (Original Side), list before the Bench of Hon'ble Mr. Justice Anup Jairam Bhambhani on 23.08.2024.

PRATEEK JALAN, J AUGUST 12, 2024/'pv'/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2024 at 04:09:56