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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Telangana - Subsection

Section 76(1)(i) in Telangana Court-fees and Suits Valuation Act, 1956

(i)the circumstances in which, the manner in which, and the authorities by which, allowance for used, damaged or spoiled stamps may be made;