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[Cites 0, Cited by 4] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(27) in The Delhi Shops and Establishments Act, 1954

(27)"shop" means any premises where goods are sold either by retail or wholesale or where services are rendered to customers, and includes an office, a store-room, godown, warehouse or workhouse or work place, whether in the same premises or otherwise, used in or in connection with such trade or business but does not include a factory or a commercial establishment;