Delhi High Court - Orders
Huawei Technologies Co., Ltd vs Assistant Director Of Income Tax Circle ... on 29 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~99 to 102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 710/2017
HUAWEI TECHNOLOGIES CO., LTD. ..... Appellant
Through: Mr.Mayank Nagi, Advocate.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION, NEW DELHI ..... Respondent
Through: Mr.Puneet Rai, senior standing cousel
with Ms.Adeeba Mujahid and
Mr.Karan Pandey, Advocates.
+ ITA 711/2017
HUAWEI TECHNOLOGIES CO., LTD. ..... Appellant
Through: Mr.Mayank Nagi, Advocate.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION, NEW DELHI ..... Respondent
Through: Mr.Puneet Rai, senior standing cousel
with Ms.Adeeba Mujahid and
Mr.Karan Pandey, Advocates.
+ ITA 712/2017
HUAWEI TECHNOLOGIES CO., LTD. ..... Appellant
Through: Mr.Mayank Nagi, Advocate.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION, NEW DELHI ..... Respondent
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
Through: Mr.Puneet Rai, senior standing cousel
with Ms.Adeeba Mujahid and
Mr.Karan Pandey, Advocates.
+ ITA 714/2017
HUAWEI TECHNOLOGIES CO., LTD. ..... Appellant
Through: Mr.Mayank Nagi, Advocate.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION, NEW DELHI ..... Respondent
Through: Mr.Puneet Rai, senior standing cousel
with Ms.Adeeba Mujahid and
Mr.Karan Pandey, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2022 At request, list the matters for hearing on 15th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 29, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:18:16