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Delhi High Court - Orders

Huawei Technologies Co., Ltd vs Assistant Director Of Income Tax Circle ... on 29 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~99 to 102
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ITA 710/2017
                                   HUAWEI TECHNOLOGIES CO., LTD.                 ..... Appellant
                                                   Through:   Mr.Mayank Nagi, Advocate.

                                                   versus

                                   ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
                                   INTERNATIONAL TAXATION, NEW DELHI            ..... Respondent
                                                 Through: Mr.Puneet Rai, senior standing cousel
                                                          with Ms.Adeeba Mujahid and
                                                          Mr.Karan Pandey, Advocates.

                              +    ITA 711/2017
                                   HUAWEI TECHNOLOGIES CO., LTD.                  ..... Appellant
                                                   Through:   Mr.Mayank Nagi, Advocate.

                                                   versus

                                   ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
                                   INTERNATIONAL TAXATION, NEW DELHI          ..... Respondent
                                                 Through: Mr.Puneet Rai, senior standing cousel
                                                          with Ms.Adeeba Mujahid and
                                                          Mr.Karan Pandey, Advocates.

                              +    ITA 712/2017
                                   HUAWEI TECHNOLOGIES CO., LTD.                  ..... Appellant
                                                   Through:   Mr.Mayank Nagi, Advocate.

                                                   versus

                                   ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
                                   INTERNATIONAL TAXATION, NEW DELHI    ..... Respondent


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:18:16
                                                       Through:     Mr.Puneet Rai, senior standing cousel
                                                                   with Ms.Adeeba Mujahid and
                                                                   Mr.Karan Pandey, Advocates.

                              +    ITA 714/2017
                                   HUAWEI TECHNOLOGIES CO., LTD.                          ..... Appellant
                                                      Through:     Mr.Mayank Nagi, Advocate.

                                                      versus

                                   ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
                                   INTERNATIONAL TAXATION, NEW DELHI            ..... Respondent
                                                 Through: Mr.Puneet Rai, senior standing cousel
                                                          with Ms.Adeeba Mujahid and
                                                          Mr.Karan Pandey, Advocates.

                                   CORAM:
                                   HON'BLE MR. JUSTICE MANMOHAN
                                   HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                ORDER

% 29.04.2022 At request, list the matters for hearing on 15th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 29, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:18:16