Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(2) in Himachal Pradesh Para-Veterinary Council Act, 2010 (2)The committee appointed under sub-section (1), shall, at its first meeting elect one of its members to be its Chairman.
