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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(a) in Kerala Real Estate (Regulation and Development) Act, 2015

(a)accept any employment in, or connected with, the management or administration of, any person or organization which has been associated with, any work under this Act, from the date on which he ceases to hold office: