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Himachal Pradesh High Court

State Of H.P & Ors. vs . Devi Singh on 23 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

State of H.P & Ors. Vs. Devi SIngh .

LPA No.155/2021

23.03.2022 Present: Mr. Vikas Rathore, Additional Advocate General, for the appellants.

Three days' time is granted to take steps for the service of the respondent, failing which, the instant appeal shall stand dismissed without reference to the Court. 

                          r            to        ( Mohammad Rafiq )
                                                    Chief Justice


                                                 ( Jyotsna Rewal Dua )
                                                       Judge

23rd March, 2022(Rohit/vs) ::: Downloaded on - 23/03/2022 20:15:12 :::CIS