Madras High Court
Novozymes A/S vs The Assistant Controller Of Patents And ... on 18 August, 2023
(T)CMA(PT)/36/2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18.08.2023
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
(T)CMA(PT)/36/2023
(OA/29/2016/PT/CH)
Novozymes A/S,
Krogshoejvej 36, Dk-2880 Bagsvaerd, Denmark ... Appellant
-vs-
The Assistant Controller of Patents and Designs,
Patent Office,
Intellectual Property Building,
GST Road, Guindy,
Chennai - 600 032. ... Respondent
PRAYER: Transfer Civil Miscellaneous Appeal (Patents) filed under
Sections 117-A of the Patents Act, 1970, pleased to allow the present
appeal and set aside the impugned order dated 11th April 2016,
passed by the Respondent for Indian Patent Application
No.1691/CHENP/2010 titled "Polypeptides having Cellobiohydrolase II
activity and Polynucleotides encoding same" and pass an order of
granting a patent for Indian Patent Application
No.1691/CHENP/2010 and in the alternative, direct the respondent
to provide an opportunity to the Appellant to amend the Indian
Patent Application No.1691/CHENP/2010 and consequently, direct
1/2
https://www.mhc.tn.gov.in/judis
(T)CMA(PT)/36/2023
SENTHILKUMAR RAMAMOORTHY,J
rna
the respondent to grant of patent in respect of the Indian Patent
Application No.1691/CHENP/2010.
For Appellant : Mr.K.Muthu Selvam
for M/s.K and S Partners
For Respondent : Mr.K.Subbu Ranga Bharathi, CGSC
*********
JUDGMENT
Learned counsel for the appellant submits that he has been instructed to withdraw the appeal. An endorsement has been made for the said purpose.
2. By taking note of the same, (T)CMA(PT)/36/2023 is dismissed as withdrawn without any order as to costs.
18.08.2023 rna Index : Yes / No Internet : Yes / No (T)CMA(PT)/36/2023 (OA/29/2016/PT/CH) 2/2 https://www.mhc.tn.gov.in/judis