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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(ii) in Reva University Act, 2012

(ii)to support, promote and undertake the advancement of University Education leading upto and including undergraduate, postgraduate, doctoral and postdoctoral courses in Arts, Science, Commerce, Law, Engineering, Humanities, Medicine, Pharmacy, Allied Health Sciences, Business Administration, Agriculture, Education and such other objects as the trustees may deem fit with prior approval of the State Government;