Section 4(2)(c) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 4(2)(c) in The Energy Conservation Act, 2001

(c)the Secretary to the Government of India, in charge of the Ministry or Department of the Central Government dealing with the Petroleum and Natural Gas

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Union of India - Subsection

Section 4(2)(c) in The Energy Conservation Act, 2001