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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(10) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(10)In this section, ―record‖ shall include all records relating to any proceeding under this Act available at the time of examination by the Principal Commissioner or the Commissioner.