Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(4)(b) in The Orissa District Planning Committees Act, 1998 (b)it shall be competent for the Chairperson of the Committee to invite any person including an expert to attend any meeting of the Committee;