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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)the conditions under which students shall be admitted to courses of study and to the examinations of the University and shall be eligible for the award of degree, postgraduate degree, diploma, certificate and other academic distinctions;