Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Article 173] [Constitution] Constitution Subarticle Article 173(c) in Constitution of India (c)possesses such other qualifications as may be prescribed in that behalf by or under any law made by Parliament.
