Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Indian Medicine Central Council (Election) Rules, 1975 10. Rejection of nomination paper. - A nomination paper which is not received before the date and the time appointed in that behalf shall be rejected.
