Madhya Pradesh High Court
M/S Mukesh Kalway vs The Commissioner Of Customs on 4 April, 2018
THE HIGH COURT OF MADHYA PRADESH
CEA-11-2017
(M/S MUKESH KALWAY Vs THE COMMISSIONER OF CUSTOMS)
10
Jabalpur, Dated : 04-04-2018
Shri G.N. Purohit, learned Senior Advocate with Ms. Uma
Parashar, learned counsel for the appellant.
Shri Siddharth Seth, learned counsel for the respondent.
I.A.No.13113/2017 and I.A.No.13114/2017 for taking additional sh documents on record are allowed for the reasons mentioned therein.
e List after six months.
ad (RAVI SHANKAR JHA) JUDGE Pr (RAJEEV KUMAR DUBEY) JUDGE a hy Digitally signed by RANJEET ad AHIRWAL Date: 2018.04.04 17:30:46 +05'30' M (ra) of rt ou C h ig H