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Madhya Pradesh High Court

M/S Mukesh Kalway vs The Commissioner Of Customs on 4 April, 2018

                    THE HIGH COURT OF MADHYA PRADESH
                                CEA-11-2017
                         (M/S MUKESH KALWAY Vs THE COMMISSIONER OF CUSTOMS)


    10
    Jabalpur, Dated : 04-04-2018
        Shri G.N. Purohit, learned Senior Advocate with Ms. Uma
   Parashar, learned counsel for the appellant.
        Shri Siddharth Seth, learned counsel for the respondent.

I.A.No.13113/2017 and I.A.No.13114/2017 for taking additional sh documents on record are allowed for the reasons mentioned therein.

e List after six months.

ad (RAVI SHANKAR JHA) JUDGE Pr (RAJEEV KUMAR DUBEY) JUDGE a hy Digitally signed by RANJEET ad AHIRWAL Date: 2018.04.04 17:30:46 +05'30' M (ra) of rt ou C h ig H