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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6)(c) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(c)If at the time of making a nomination, the manual worker has no family, the nomination may be made in favour of any person or persons.