Madhya Pradesh High Court
State Of M.P. vs Dinesh Singh Yadav on 2 February, 2018
THE HIGH COURT OF MADHYA PRADESH Cr.A.No.181/2012 (State of M.P.vs. Dinesh Singh Yadav) Gwalior, Dated : 02.02.2018 List the case along with Cr.A. No.1065/2013. (Rajendra Mahajan) (Vivek Agarwal) Judge Judge van