Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in Agricultural Produce Cess Act, 1940. (b)"Council" means the [Indian Council of Agricultural Research.] [Substituted by Adaptation of Laws Order, 1950 for word " Imperial Council of Agricultural Research"]
