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[Cites 0, Cited by 1] [Section 3A] [Entire Act]

State of West Bengal - Subsection

Section 3A(1) in The Calcutta National Medical College And Hospital Act, 1967

(1)The State Government may, if it so thinks fit, at any time within the period of ten years referred to in section 3, acquire the institution by notification published in the Official Gazette].