Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in Assam Excise Rules, 1945 4. Country spirit conveyed by the licence-holders of registered stills to shops within these areas shall be covered by passes issued for this purpose, to the owners of stills to be used by them.
