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[Cites 0, Cited by 1] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(a) in The Khadi And Village Industries Commission Act, 1956

(a)the terms and conditions of appointment and service and the scales of pay of officers and servants of the Commission, other than [the Chief Executive Officer] [Substituted by Act 12 of 1987, Section 15 (w.e.f. 24.7.1987)] and the Financial Adviser to the Commission, including payment of travelling and daily allowances in respect of journeys undertaken by such officers and servants for the purposes of this Act;