Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 27 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

27. Kind of spirit used for manufacturing country liquor.

- Extra Neutral Alcohol (ENA) derived from gur, molasses, grains, flowers or fruits, as per specifications of FSSAI will be used for manufacturing country liquor.