Customs, Excise and Gold Tribunal - Bangalore
M/S Cnc Ball Screws And Bearings Co (P) ... vs Cce, Bangalore on 23 February, 2001
ORDER
Shri G.A Brahma Deva
1. Case called none appeared on behalf of the appellants. Shri Anantha Padma Nabhan submitted that he has already retired from this case as early as in 94 and he has nothing to say in this matter. Since there is no response from the party, it appears that party is not interested in pursuing the appeal. Accordingly appeal is dismissed for non-prosecution.