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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7) in The Delhi Development Authority (Levy/Charges for Residential Plotted Development) Regulations, 2006

7.1Encroachment on public land shall not be regularized and shall be removed first, before the local authority grants sanction for regularization of additional construction/ height.