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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Kerala - Subsection

Section 65(2)(c) in Kannur University Act, 1996

(c)any dispute arising or pending between the management of a private college and the teacher of that college in respect of any matter coming under clause (a) or clause(b) shall be decided in accordance with the provisions of this Act and the Statutes made thereunder.