Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(14) in The Sikh Gurdwaras Act, 1925 (14)[ "Tribunal" means a tribunal constituted under the provisions of section 12.] [The old Clauses 10, 11 and 12, renumbered as 12, 13 and 14 by Punjab Act 11 of 1944, Section 2(b).]
