Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(w) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (w)"tourist destination." means such place, locality or township or large geographical area containing several tourist areas to which tourists usually visit; and
