Section 4(1)(B) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(B)Nominated Members

(vi)One Dean of State or Autonomous Medical College.

(vii)One Principal of State or Autonomous Ayurvedic College.

(viii)One Professor of Orthopedics of Government or Autonomous Medical College or Principal of Autonomous College of Physiotherapy.

(ix)One Professor and Head of Department of State or Autonomous Ayurvedic College in which the course in Paramedical subject is run.

(x)One Professor and Head of the Department of State or Autonomous Ayurvedic or Homeopathy or Unani College in which any Paramedical subject is run.

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