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Patna High Court - Orders

Chaurasia Raj Kishore College vs The Chancellor Of The Universities Of ... on 18 October, 2016

Author: Sharan Singh

Bench: Sharan Singh

   IN THE HIGH COURT OF JUDICATURE AT PATNA
              Civil Writ Jurisdiction Case No.17664 of 2015
======================================================
Mirza Ghalib T. T. College & Ors
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No.635 of 2016
======================================================
Shri Bhagwat Prasad Singh Memorial B.ed. College & Ors
                                                     .... .... Petitioner/s
                                  Versus
The Chancellor of The Universities of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No.9634 of 2016
======================================================
Chaurasia Raj Kishore College
                                                     .... .... Petitioner/s
                                  Versus
The Chancellor of The Universities of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No.9678 of 2016
======================================================
Bihar College Of Education
                                                     .... .... Petitioner/s
                                  Versus
The Chancellor of The Universities of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No.9764 of 2016
======================================================
S. M. Shoaib Hashmi Educational & Welfare Trust Grup Of Institutions ( B.
Ed. ) Pakariya
                                                     .... .... Petitioner/s
                                  Versus
The Chancellor of The Universities of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                    with
               Civil Writ Jurisdiction Case No.4665 of 2016
======================================================
Vidya Niketan Teachers Training College & Ors
                                                     .... .... Petitioner/s
                                  Versus
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         2/9




            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.9922 of 2016
            ======================================================
            Adwaita Mission Training College & Anr
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.10039 of 2016
            ======================================================
            Veerayatan B. Ed. College
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancelor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.9956 of 2016
            ======================================================
            Tapindu Institute Of Higher Studies & Anr
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The University of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.9175 of 2016
            ======================================================
            Swadeshi College Of Education
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8216 of 2016
            ======================================================
            St. Josephs Mishri Singh Vishwamohinee Memorial Teachers Training
            College
                                                                 .... .... Petitioner/s
                                              Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8536 of 2016
            ======================================================
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         3/9




            Ramadhar Singh Teachers Training College
                                                                  .... ....   Petitioner/s
                                             Versus
            The Chancellor of The University of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.8942 of 2016
            ======================================================
            Katihar Teachers Training College & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.8954 of 2016
            ======================================================
            M. P. College Of Education & Anr
                                                                 .... .... Petitioner/s
                                              Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.9033 of 2016
            ======================================================
            Seemanchal Minority B. Ed. College & Anr
                                                                 .... .... Petitioner/s
                                              Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.9174 of 2016
            ======================================================
            East N West Teachers Training College & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.9604 of 2016
            ======================================================
            Dr. S. P. Singh College Of Teacher Education
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         4/9




                          Civil Writ Jurisdiction Case No.2957 of 2016
            ======================================================
            Nezamia College Of Education
                                                                 .... .... Petitioner/s
                                             Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.3425 of 2016
            ======================================================
            Radhey Shyam Teachers Training College
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.6756 of 2016
            ======================================================
            Teachers Training College & Ors
                                                                 .... .... Petitioner/s
                                             Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.7074 of 2016
            ======================================================
            Dr. (prof.) Anwar Halim Anwar
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.7222 of 2016
            ======================================================
            Bihar State Minority Education College Association & Ors
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.6895 of 2016
            ======================================================
            Basundhara Teachers Training College & Ors
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         5/9




            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8396 of 2016
            ======================================================
            Fakhruddin Ali Ahmad Teachers Training College & Ors
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.7815 of 2016
            ======================================================
            Dr. Zakir Hussain Teachers Training College & Anr
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.7581 of 2016
            ======================================================
            Baikunth Teachers Training College
                                                                 .... .... Petitioner/s
                                             Versus
            The Chancellor of The University of Bihar Raj Bhawan Patna & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.7584 of 2016
            ======================================================
            Rajendra Kishori B. Ed College
                                                                 .... .... Petitioner/s
                                             Versus
            The Chancellor of The Universities of Bihar Raj Bhawan Patna & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8545 of 2016
            ======================================================
            Rameshwar Laxmi Mahto Teachers Training College
                                                                 .... .... Petitioner/s
                                             Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8417 of 2016
            ======================================================
            Shyam School Of Education Begusarai
                                                                 .... .... Petitioner/s
                                             Versus
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         6/9




            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                           Civil Writ Jurisdiction Case No.824 of 2016
            ======================================================
            National Teachers Training College
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The University of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.3154 of 2016
            ======================================================
            Trident B. Ed. College & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.3087 of 2016
            ======================================================
            Mahabodhi Teachers Training College
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.2921 of 2016
            ======================================================
            S. A. College Of Education
                                                                 .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.3991 of 2016
            ======================================================
            St. Xaviers College Of Education
                                                                 .... .... Petitioner/s
                                              Versus
            The State of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.4070 of 2016
            ======================================================
            St. Xaviers College Of Education
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         7/9




                                                                   .... ....   Petitioner/s
                                                  Versus
            The State of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.2979 of 2016
            ======================================================
            Al Momin College Of Education
                                                                  .... .... Petitioner/s
                                              Versus
            The Chancellor of The Universities & Ors
                                                                 .... .... Respondent/s
            ======================================================
            Appearance :
            (In CWJC No.17664 of 2015)
            For the Petitioner/s    :    Mr. Rajeev Kumar Singh
            For the Respondent/s      : Mr. Aag2-D.K. Sinha
            (In CWJC No.635 of 2016)
            For the Petitioner/s    :    Mr. Santosh Kumar Mishra
            For the Respondent/s      : Mr. Lalit Kishore (Paag)
            (In CWJC No.9634 of 2016)
            For the Petitioner/s    :    Mr. Arun Kumar
            For the Respondent/s      : Mr. Pushkar Narain Shahi (Aag10)
            (In CWJC No.9678 of 2016)
            For the Petitioner/s    :    Mr. Arun Kumar
            For the Respondent/s      : Mr. Lalit Kishore (Paag)
            (In CWJC No.9764 of 2016)
            For the Petitioner/s    :    Mr. Arun Kumar
            For the Respondent/s      : Mr. Devendra Kr. Sinha- Aag2
            (In CWJC No.4665 of 2016)
            For the Petitioner/s    :    Mr. Santosh Kumar Mishra
            For the Respondent/s      : Mr. Arif Raza
            (In CWJC No.9922 of 2016)
            For the Petitioner/s    :    Mr. Santosh Kumar Mishra
            For the Respondent/s      : Mr. Lalit Kishore(Paag)
            (In CWJC No.10039 of 2016)
            For the Petitioner/s    :    Mr. Alok Kumar Sinha
            For the Respondent/s      : Mr. Aag11- Ashok Kumar Kesari
            (In CWJC No.9956 of 2016)
            For the Petitioner/s    :    Mr. Santosh Kumar Mishra
            For the Respondent/s      : Mr. Pushkar Narain Shahi- Aag10
            (In CWJC No.9175 of 2016)
            For the Petitioner/s    :    Mr. Nikhil Kumar Agrawal
            For the Respondent/s      : Mr. Din Bandhu Singh- Gp9
            (In CWJC No.8216 of 2016)
            For the Petitioner/s    :    Mr. Dharmeshwar Mishra
            For the Respondent/s      : Mr. Lalit Kishore (Paag)
            (In CWJC No.8536 of 2016)
            For the Petitioner/s    :    Mr. Prashant Kumar
            For the Respondent/s      : Mr. Aag6- Anjani Kumar
            (In CWJC No.8942 of 2016)
 Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                         8/9




            For the Petitioner/s  :   Mr. Jagnnath Singh
            For the Respondent/s    : Mr. Aag5- Prabhat Kumar Verma
            (In CWJC No.8954 of 2016)
            For the Petitioner/s  :   Mr. Jagnnath Singh
            For the Respondent/s    : Mr. Devendra Kr. Sinha- Aag2
            (In CWJC No.9033 of 2016)
            For the Petitioner/s  :   Mr. Jagnnath Singh
            For the Respondent/s    : Mr. Aag6- Anjani Kumar
            (In CWJC No.9174 of 2016)
            For the Petitioner/s  :   Mr. Santosh Kumar Mishra
            For the Respondent/s    : Mr. Ashok Priyadarshi- Ga4
            (In CWJC No.9604 of 2016)
            For the Petitioner/s  :   Mr. Arun Kumar
            For the Respondent/s    : Mr. Anjani Kumar (Aag6)
            (In CWJC No.2957 of 2016)
            For the Petitioner/s  :   Mr. Arun Kumar
            For the Respondent/s    : Mr. Lalit Kishore (Paag)
            (In CWJC No.3425 of 2016)
            For the Petitioner/s  :   Mr. Yashraj Bardhan
            For the Respondent/s    : Mr. Lalit Kishore- Paag
            (In CWJC No.6756 of 2016)
            For the Petitioner/s  :   Mr. Manoj Kumar Singh
            For the Respondent/s    : Mr. Aag10- P.N.Shahi
            (In CWJC No.7074 of 2016)
            For the Petitioner/s  :   Mr. Sanjay Kumar
            For the Respondent/s    : Mr. Aag6- Anjani Kumar
            (In CWJC No.7222 of 2016)
            For the Petitioner/s  :   Mr. Jagnnath Singh
            For the Respondent/s    : Mr. Lalit Kishore (Paag)
            (In CWJC No.6895 of 2016)
            For the Petitioner/s  :   Mr. Raj Kamal
            For the Respondent/s    : Mr. Prasoon Sinha (Ga2)
            (In CWJC No.8396 of 2016)
            For the Petitioner/s  :   Mr. Karuna Nath Sahay
            For the Respondent/s    : Mr. Aag10- P.N.Shahi
            (In CWJC No.7815 of 2016)
            For the Petitioner/s  :   Mr. Dharmeshwar Mishra
            For the Respondent/s    : Mr. Aag2- D.K.Sinha
            (In CWJC No.7581 of 2016)
            For the Petitioner/s  :   Mr. Prashant Kumar
            For the Respondent/s    : Mr. Lalit Kishore (Paag)
            (In CWJC No.7584 of 2016)
            For the Petitioner/s  :   Mr. Prashant Kumar
            For the Respondent/s    : Mr. Aag10- P.N.Shahi
            (In CWJC No.8545 of 2016)
            For the Petitioner/s  :   Mr. Sanjay Kumar Srivastava
            For the Respondent/s    : Mr. Pushkar Narain Shahi- Aag10
            (In CWJC No.8417 of 2016)
            For the Petitioner/s  :   Mr. Sanjay Kumar Srivastava
            For the Respondent/s    : Mr. Lalit Kishore (Paag)
            (In CWJC No.824 of 2016)
            For the Petitioner/s  :   Mr. Santosh Kumar Mishra
        Patna High Court CWJC No.17664 of 2015 (18) dt.18-10-2016

                                                9/9




                   For the Respondent/s    : Mr. Lalit Kishore- Paag
                   (In CWJC No.3154 of 2016)
                   For the Petitioner/s  :   Mr. Pranav Kumar
                   For the Respondent/s    : Mr. P.N. Shahi- Aag10
                   (In CWJC No.3087 of 2016)
                   For the Petitioner/s  :   Mr. Arun Kumar
                   For the Respondent/s    : Mr. Lalit Kishore (Paag)
                   (In CWJC No.2921 of 2016)
                   For the Petitioner/s  :   Mr. Arun Kumar
                   For the Respondent/s    : Mr. Aag10- P.N.Shahi
                   (In CWJC No.3991 of 2016)
                   For the Petitioner/s  :   Mr. K.M.Joseph
                   For the Respondent/s    : Mr. P.N. Shahi- Aag10
                   (In CWJC No.4070 of 2016)
                   For the Petitioner/s  :   Mr. K.M.Joseph
                   For the Respondent/s    : Mr. P.N. Shahi- Aag10
                   (In CWJC No.2979 of 2016)
                   For the Petitioner/s  :   Mr. Arun Kumar
                   For the Respondent/s    : Mr. Aag6- Anjani Kumar
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                              and
                              HONOURABLE MR. JUSTICE CHAKRADHARI
                              SHARAN SINGH
                   ORAL ORDER
                   (Per: HONOURABLE THE CHIEF JUSTICE)

18   18-10-2016

Heard learned Counsel for the parties concerned.

Required clarifications have been obtained. Order/judgment is kept reserved.

(I.A. Ansari,CJ) (Chakradhari Sharan Singh, J) Mkr./-

U