Section 3(1)(viii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

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State of Chattisgarh - Subsection

Section 3(1)(viii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(viii)The interim amount of 2 percent value of supply material shall be paid compulsorily by the crossed bank draft in favour of the concerned Panchayat.

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State of Chattisgarh - Subsection

Section 3(1)(viii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013