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State of Kerala - Section
Section 21 in Kerala Land Tax Act, 1961
21. Repeal.
- The Land Tax Act, 1955 and the Kerala Land Tax Ordinance, 1961 (Ordinance 2 of 1961), are hereby repealed.The Schedule[See section 13 (2)]| Coconuts | Rs. 25 per 1000 |
| Coconut oil | 37 paise per Edangazhi." |