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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(iii) in Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994

(iii)a person, not being a person referred to in a sub-clause (c), who exclusively obtains tobacco whether by way of purchase or otherwise from a registered tobacconist;