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State of Uttar Pradesh - Section

Section 1 in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

1. Short title, extent and commencement.

(1)These Rules may be called the Uttar Pradesh [Wood Based Industries (Establishment and Regulation)] [Substituted 'Establishment and Regulation of Saw-Mills' by Notification No. 621/14-2-2018-165G-2017, dated 14.3.2018 (w.e.f. 1.8.1978).], Rules, 1978.
(2)They shall extend to whole of Uttar Pradesh.
(3)They shall come into force with effect from the date of their publication in the Official Gazette.