Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 116 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 116. Certain provisions relating to budget of Zila Panchayat to apply to budget of Kshettra Panchayats. - The provisions of Sections 111, 112, 113 and 114, shall, mutatis mutandis, apply to the budget of a Kshettra Panchayat.
