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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1) in The Assam Alienation of Land (Regulation) Rules, 1980

(1)An appeal under Section 5 (3) shall be filed within sixty days from the date of order withholding sanction in the form of a memorandum of appeal stating the material facts and the grounds on which the appeal rests-