Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Chattisgarh - Subsection Section 32(m) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (m)condition of award of fellowships, scholarship, studentships, exhibitions, medal and prises, bursaries etc.;
