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Union of India - Section
Section 19 in The Sovereign Gold Bonds Scheme, 2015
19.
All other terms and conditions specified in the notification of Government of India in the Ministry of Finance (Department of Economic Affairs) vide number F. No.4(13) W&M/2008, dated the 8th October, 2008 shall apply to the Gold Bond issued under this scheme.| Form'A'[Seeparagraph 5(1)]ApplicationForm for Sovereign Gold Bond 2015-16(Put √ whereverrequired) | {| |
| No. :Issue open on:Issue closes on: |
| Agent's Name & Code | Sub Agent's Name & Code, if any | Bank/ Post Office Branch |