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[Cites 0, Cited by 10] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Road Transport Corporations Act, 1950

(2)A Corporation may appoint [a Secretary and such other officers and employees] [Substituted by Act 63 of 1982, Section 8, for " such other officers and servants" (w.e.f. 13.11.1982).] as it considers necessary for the efficient performance of its functions,