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State of Andhra Pradesh - Section

Section 85 in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

85. Closing of Poll.

(1)The presiding officer shall close a polling station at the hour fixed in that behalf under Rule 6. Provided that all electors present at the polling station before it is closed shall be allowed to cast their votes.
(2)If any question arises whether an elector was present at the polling station before it was closed it shall be decided by the presiding officer and his decision shall be final.