Delhi High Court - Orders
Chahal Garg And Ors vs Lt. Governor, Govt. Of Nct Of Delhi And ... on 2 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1851/2022 and CM APPL. 5314/2022
CHAHAL GARG AND ORS. ..... Petitioners
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advocates.
versus
LT. GOVERNOR, GOVT. OF NCT OF
DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms.
Palak Rohmetra, Ms. Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.02.2023
1. This hearing has been done through hybrid mode.
2. List on 25th July, 2023.
PRATHIBA M. SINGH, J. FEBRUARY 2, 2023/dk Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:03.02.2023 16:13:55