Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(v) in The Drugs And Cosmetics Act, 1940

(v)any person, if wholly or in part, dependent on the earnings of the deceased person at the time of his death,—