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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(4)The notice of meeting of the Gram Sabha shall be sent to all other officers at the Block level viz. Circle Officer, Medical Officer-in-Charge, Animal Husbandry Officer, Block Junior Engineer, Junior Engineer/Assistant Engineer of Public Health Engineering Department, Block Education Extension Officer, Cooperative Extension Officer, Block Agriculture Officer, Block Welfare Officer, Junior Engineer/Assistant Engineer of Minor Irrigation Department, etc with request to participate in the meeting.