Madhya Pradesh High Court
Shrimati Komal vs The State Of Madhya Pradesh on 6 September, 2019
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-36795-2019 The High Court Of Madhya Pradesh MCRC-36795-2019 (SHRIMATI KOMAL Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 06-09-2019 Shri R.K.Sharma, learned Senior counsel with Shri V.K.Agrawal, counsel for the applicants.
Smt. Gayatri Surve, learned Public Prosecutor for the State. Learned counsel for the applicants prays that cross case diary bearing Crime No.401/2019 from the concerned Police Station be called for.
Learned Public Prosecutor for the State is directed to make available the cross case diary bearing Crime No.401/2019 from the concerned Police Station List the case on 11.09.2019.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE AK/-
ANAND KUMAR 2019.09.06 16:47:25 +05'30'